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[Cites 0, Cited by 0] [Section 32B(1)] [Section 32B] [Entire Act]

Union of India - Subsection

Section 32B(1)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)Entire space within the dispenser enclosure cabinet and forty six centimeters horizontally from the exterior of enclosure cabinet and up to an elevation of one hundred and twenty two centimeters above dispenser base and the entire pit or open space beneath the dispenser shall be zone '1'.