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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)Where at any such election more nomination papers than one are delivered on behalf of a candidate the declarations as to symbols made in the nomination papers first delivered and no other declaration as to symbol shall be taken into consideration even if that nomination has been rejected.