Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(1) in Bihar Staff Selection Commission Act, 2002 (1)The State Government shall have power to make Rules/Regulations for implementing the provisions of this Act.
