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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(2)The Implementing Agency shall ensure smooth transition to the new mechanism and shall take necessary steps to disseminate information and build capacity among the Designated ISTS Customer s and the ISTS Licensees.