Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(a) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (a)Insurance Web Aggregator shall be responsible for all acts of commission and omission of the authorised verifier deployed on their behalf.
