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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(2)The intimation received in respect of sanction of seats, by the Admission Committee three days prior to the commencement of the first counseling program, shall be considered as available seats.