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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Himachal Pradesh - Subsection

Section 36(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)The State Government shall have the power to transfer any experimental station, sub-station and institution from one University to another or to distribute them amongst the Universities set up under this Act.