Section 36 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
36. Experimental stations for research.
(1)Subject to the provisions of this Act and the Statutes, the existing experimental stations/ sub-stations and institutions of the University, mentioned in column (2) of the Schedule to the Act, shall form part of the corresponding University incorporated under this Act and the University incorporated under this Act may institute/ start new experimental stations, sub-stations or expand or give up the existing ones.(2)The Government may transfer to the University experimental stations, sub-stations, institutions and research schemes of the related departments from such date as the Government may by notification specify.(3)The State Government shall have the power to transfer any experimental station, sub-station and institution from one University to another or to distribute them amongst the Universities set up under this Act.
