Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(5)(d) in Manonmaniam Sundaranar University Act, 1990

(d)The member of the Standing Committee on Academic Affairs shall not be entitled to receive any remuneration from the University except such daily and travelling allowances as may be prescribed: