Section 8 in Himachal Pradesh Technical University Act, 2014
8. Power to establish Constituent Colleges of Institutions.
(1)The University shall have the power to establish and maintain such Constituent Colleges or Institutions, Off-campus Centres, Off-shore Campuses and Study Centres as may be decided by the Board from time to time.(2)The University shall exercise control over the Constituent Colleges, Off-campus Centres, Off-shore Campuses and Study Centres in respect of academic, financial and administrative matter as prescribed by the Ordinances.
