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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(c) in Incentives to Industries in Bihar, 1986

(c)Electronic City.-To set up two Industrial Estates exclusively for electronics.These Estates would be provided with suitable industrial sheds and raw materials' bank and common facilities like upto date testing facilities and necessary assistance in standardisation and quality control of electronics goods.