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[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(17)(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(b)The load of all the consumers connected on the DT in each of the sample area shall be validated each month to account for any additional load or replacement of old motor with new motor by the consumers.