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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Andhra Pradesh Para Medical Board Rules, 2006

(2)The Paramedical Technician/ Professional herein after shall register his/her name within a period of three (3) months from the date of obtaining certificate. After entering the name in register, the original certificate(s) shall be returned to the applicant