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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(a)All the Competent Authority Seats (Category A&B) shall be filled by the Committee for Admissions nominated by the Competent Authority under these Rules.