Section 5 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
5. Authority for Admissions to Category A&B Seats, Category C Seats, Category D Seats and Category E Seats.
(a)All the Competent Authority Seats (Category A&B) shall be filled by the Committee for Admissions nominated by the Competent Authority under these Rules.(b)The Category-C&D seats shall be filled by the Committee of Minority Managements constituted by the private unaided minority professional colleges as per the rules laid down.(c)The Category-E Management Seats shall be filled up by the Management of the Concerned College through a rational and transparent method of selection subject to fulfillment of the eligibility criteria.
