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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(b) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(b)Other Qualification: - No person shall be appointed to the post specified in column (1) of the Table below unless he possesses the qualifications specified in the corresponding entries in column (2) thereof.