Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(1)(a) in Bihar Biological Diversity Rules, 2017 (a)On the basis of reasonable belief that the person accessing the said bioresource has violated any of the provisions of the Act or the condition on which the approval was granted;