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Bombay Presidency - Section

Section 1 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

1.

These by-laws may be called the Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admission to Conduct of Appointment of Examiners, Paper-setters, Fees to be paid, etc.) By-laws, 1987.