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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)No notified agricultural produce shall be admitted inside the market or permitted to leave the market except on the production of a gate pass issued for that purpose in Form XXI and XXI-A respectively, by a person authorised by the Market Committee.