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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xiii) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(xiii)"druggist" means a person licensed to dispose or to keep a shop for the sale of medicinal cannabis or medicinal opium intended for use as medicine and for the manufacture of medicinal opium;