Section 5 in The Nazool Lands (Transfer) Rules, 1956
5. Transfer of Nazool land to Co-operative Societies
. - (1) As soon as a Co-operative Society has been formed in a village, the Nazool land in that village shall be transferred to it:Provided that if units of Nazool land in the village exceed the number a members of the Co-operative Society only as many units of Nazool lands as there are members shall be transferred to the co-operative society:Provided further that when the excess is not more than two units of Nazool land, the entire Nazool land in the village shall be transferred to the co-operative society of the village.(2)The Nazool land which remains in excess under sub-rule (1) shall be transferred to the co-operative society or societies, of the nearest village or villages in which units of Nazool land are less than the number of members.
