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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Nazool Lands (Transfer) Rules, 1956

(2)The Nazool land which remains in excess under sub-rule (1) shall be transferred to the co-operative society or societies, of the nearest village or villages in which units of Nazool land are less than the number of members.