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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(12) in Tamil Nadu Co-operative Societies Rules, 1988

(12)Every election under this rule shall be held at the premises where the office of the society is located or in any other public place at the headquarters of the society to which the voters shall have access.