Himachal Pradesh High Court
Balbir Kaur vs . Hrtc And Anr. on 19 December, 2022
Bench: Sabina, Sushil Kukreja
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CWP No.4634 of 2021 19.12.2022 Present: Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Ajay Chauhan, Advocate, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list again on 02.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 19th December, 2022 (reena) ::: Downloaded on - 19/12/2022 20:34:31 :::CIS