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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)If there is only one validly nominated candidate for the office of President, he shall be declared forthwith as having been elected for the office of President in Form-24 and a certificate of election in Form-26 shall be issued to him.