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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(ii) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(ii)Determining of salaries, allowances and other conditions of service of the officers and other employees of the Authority under sub-section (2) of section 11 ; and