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State of Uttar Pradesh - Section

Section 1 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

1. Short title, extent and commencement.

(1)This Act may be called the United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949.
(2)It extends to the whole of [Uttar Pradesh] [ Substituted by the ALO 1950 for the words "The United Province"] except the areas specified in the First Schedule of the United Provinces Tenancy Act, 1939, and the pargana of Kaswar Raja in the district of Banaras.
(3)It shall come into force at once.