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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(2)It extends to the whole of [Uttar Pradesh] [ Substituted by the ALO 1950 for the words "The United Province"] except the areas specified in the First Schedule of the United Provinces Tenancy Act, 1939, and the pargana of Kaswar Raja in the district of Banaras.