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[Cites 0, Cited by 0] [Section 0(9)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(9)(a) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(a)The graduate outcomes shall be such that a minimum of 50% of the graduating students secure access to employment/self-employment or engage themselves in pursuit of higher education;