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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of West Bengal - Subsection

Section 276(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)every person shall make an application, in writing to the Commissioner seeking permission to erect or re-erect a building and shall specify in the application the purpose for which such building is intended to be used; and