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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(8)(a) in Kerala Finance Act, 2016

(a)for serial number 3 and 4 and the entries thereunder in columns (1), (2) and (3), the following serial numbers and entries shall, respectively. be substituted, namely:-