Madhya Pradesh High Court
Nishu Jain vs The State Of Madhya Pradesh on 14 May, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Lok Adalat WP No. 20821 of 2020 (NISHU JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-05-2022 List the case before the Regular Bench.
(VIVEK AGARWAL) (JAIDEEP SIRPURKAR )
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Date: 2022.05.18 12:44:05 IST