Section 39(1)(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(i)The State Government shall contribute annually to the University Fund including the funds of the colleges a recurring grant which shall include all such expenses, not being expenses of a capital or non-recurring nature, as are considered necessary by the State Government for the maintenance of the colleges transferred to the University under sub-section (6) of section 3 and f the departments maintained by the University.