Section 39(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(1)(i)The State Government shall contribute annually to the University Fund including the funds of the colleges a recurring grant which shall include all such expenses, not being expenses of a capital or non-recurring nature, as are considered necessary by the State Government for the maintenance of the colleges transferred to the University under sub-section (6) of section 3 and f the departments maintained by the University.(ii)The amount of the annual recurring grant determined by the State Government under clause (i) of sub-section (1) shall be specified in a notification to be published in the Official Gazette, within sixty days from the commencement of this Act, and the amount so determined and specified in the notification shall be final and shall not be questioned in any court of law.
