Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(3) in Bihar Biological Diversity Rules, 2017 (3)The Secretary either himself or through any officer authorised for this purpose. may, after obtaining sanction of the Board disburse payments from the approved budget.
