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State of Bihar - Section

Section 13 in Bihar Biological Diversity Rules, 2017

13. Functions and Responsibility of Secretary of the Board.

(1)The Secretary shall be responsible for management of funds and implementation of various activities under the guidance of the Chairperson.
(2)All orders or instructions to be issued by the Board shall be under the signature of Secretary or any officer authorized for this purpose by the Board.
(3)The Secretary either himself or through any officer authorised for this purpose. may, after obtaining sanction of the Board disburse payments from the approved budget.
(4)The Secretary shall have the powers to give technical sanctions of estimates included in the budget of the Board.
(5)The Secretary shall be in charge of all the confidential papers of the Board and shall be responsible for their safe custody. He shall produce such papers whenever so directed by the Board/ Government.
(6)The Secretary shall write and maintain confidential report of the officers and employees of the Board and shall get them countersigned by the Chairperson.
(7)The Secretary shall exercise such other powers and perform such other functions, as may be delegated to him, from time to time, by the Board.