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Himachal Pradesh High Court

Dharam Singh And Others vs . Hirda Ram And Others on 8 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Dharam Singh and others vs. Hirda Ram and others .

RSA No. 20 of 2008 a/w RSA No. 48 of 2014 RSA No. 20 of 2008 08.05.2023 Present: Mr. Praveen Chandel, Advocate for the appellants.

Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate for respondents No. 1 to 3, 5(a) to 5(d) and 6.

Names of respondents No. 4 and 11 stands deleted.

None for respondents No. 7 to 10 and 12 to 24.

RSA No. 48 of 2014 Mr. Praveen Chandel, Advocate for the appellants.

Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate for respondents, except respondent No. 4, whose name stands deleted.

RSA No. 20 of 2008 & RSA No. 48 of 2014 As prayed for, list for consideration on 24.05.2023.

(Ajay Mohan Goel) Judge May 08 2023 (narender) ::: Downloaded on - 08/05/2023 20:40:29 :::CIS