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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(1) in Kerala District Administration Act, 1979

(1)Their shall be paid a monthly fixed allowance at the rate of, -
(a)seven hundred and fifty rupees to the President ;
(b)five hundred rupees to the Vice-President ; and
(c)two hundred and fifty rupees to the Chairman of each of the Standing committees other than the General Standing Committee.