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State of Odisha - Section

Section 7 in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

7. Application of certain rules.

(1)Rules 8, 12 and 14 shall apply to an industrial activity other than isolated storage which involves a threshold quantity of hazardous chemicals listed in column (2) of Schedule III which is equal to or more than the threshold quantity specified in the entry for that chemical in column (3) thereof.
(2)Rules 9 to 11 shall apply to an industrial activity other than isolated storage which involves a quantity of hazardous chemical listed in column (2) of Schedule III which is equal to or more than the threshold quantity specified in the entry for that chemical in column (4) thereof.
(3)Rule 8 shall apply to an isolated storage which involves a quantity of hazardous chemical listed in column (2) of Schedule II, which is equal to or more than the threshold quantity specified in the entry for that chemical in column (3) thereof.
(4)Rules 9 to 12 and 14 shall apply to an isolated storage which involves a quantity of hazardous chemical listed in column (2) of Schedule II which is equal to or more than the threshold quantity specified in the entry for that chemical in column (4) thereof.