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State of Haryana - Section

Section 9 in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

9. Mode of recruitment.

(1)The mode of recruitment to various posts in the Service shall be as specified in column 7 of Appendix A to these regulations :Provided that the number of appointees by any particular mode of recruitment to that post at any point of time shall not fall below that percentage of the total number of that post, wherever indicated in column 7 itself.
(2)Promotions, unless and otherwise provided, shall be made on merit-cum-seniority basis and seniority alone shall not confer any right to such promotions.