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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)The administration cost of the fund shall be used for computerisation of accounts, printing of pamphlets and to others, salary amount, meeting expenses, and other miscellaneous expenses.