Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 111] [Entire Act] Union of India - Section Section 101 in Finance Act, 1999 101. Amendment of section 3. - In section 3 of the Customs Act, after clause (c), the following clause shall be inserted, namely :-"(cc) Joint Commissioners of Customs;".
