Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(v) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015 (v)to aid and assist the local police force, on its arrival consequent to a law and order situation in and around the place of deployment.
