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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(2) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(2)The Collector shall publish in the prescribed manner the statement and the particulars referred to in sub-section (1), and a copy of the map submitted under clause (b) of section 17, after such revision as he may deem necessary, and shall send an abstract of the statement and particulars to each local authority concerned.