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State of Gujarat - Section

Section 2 in Gujarat Industrial Development (Amendment) Act, 1964

2. Amendment of section of Guj. XXIII of ???.- In section 4 of the Gujarat Industrial Development Act, 1962, in sub-section (1)-

(i)for the word "seven" the word "ten" shall be substituted;
(ii)in clause (a), for the word "two" the word "three" shall be substituted;
(iii)in clause (d), for the word "two" the word "four" shall be substituted.