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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vi) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(vi)Candidates belonging to "OC" and "BC" Communities shall secure 35% marks (53/150) in Ed.CET/Ed.CET-AC to become eligible for admission. However there shall be no minimum qualifying marks in respect of SC/ST candidates and above are alone eligible for admission into B.Ed. Course. However, in case of SC/ST candidates a mere pass is sufficient.