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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(ii) in Jammu and Kashmir Reservation Rules, 2005

(ii)Persons having enjoyed the benefit of employment in any International Organization like, U.N.O. International Monitory Fund, World Bank and other such Organizations for a period of not less than five years;