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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(b) in Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games

(b)Coach means; a person who has obtained diploma in coaching from any of the Centre of N.S.N.I.S. and have been employed as a Coach in State Government, Sports & Youth Services Department, S.A.I., O.C.S. or any other Corporate/Private Sectors/Organisations/ Clubs with regular sports activities on pursuing active coaching in individual capacity.