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State of Madhya Pradesh - Section

Section 89 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

89. Model conditions of supply.

(1)The licensee shall furnish to the Commission the conditions of supply. The Commission may direct, from time to time, the model conditions of supply to be adopted by the licensee, with such variations as the Commission may permit.
(2)The licensee shall always, keep in his office the adequate number of printed copies of such conditions of supply and shall, on demand, supply such copies to any applicant at a price not exceeding normal photocopying charges.