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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(2)The Authorised Officer shall maintain consolidated accounts in respect of each Assistant Director of the circle. He shall also maintain and control the accounts relating to the fund in the Public Account.